Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Tamil Nadu Municipal Service Rules, 1970 1. Short title and commencement. (a)These rules may be called the Tamil Nadu Municipal Service Rules, 1970.(b)They shall be deemed to have come into force on the 14th January 1970.
