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Chattisgarh High Court

Sonu @ Sona vs State Of Chhattisgarh 26 Cont/350/2019 ... on 24 July, 2019

                           HIGH COURT OF CHHATTISGARH, BILASPUR

                                              Order Sheet

                                           CRA No. 1022 of 2002
                                Sonu @ Sona Versus State Of Chhattisgarh



24/07/2019

Shri Suresh Tandan, counsel for the appellant.

Ms. M. Asha, PL for the State.

As per the report received from the office of Jail Superintendent, Central Jail, Raipur appellant has served jail sentence after getting the benefit of remission on 19/03/2010.

List this case along with CRA No. 455 of 2003.

                           -                                          Sd/-
                                                          (Sharad Kumar Gupta)
                                                                Judge




  Kamde