Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 86 in Andhra Pradesh Rules Under the Registration Act, 1908 86. An executing party shall be required to use the same language in signing the endorsement of admission of execution as he had used in signing the instrument.
