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State of Odisha - Section

Section 104 in The Orissa Factories Rules, 1950

104. [Combined Muster-roll-cum-Register of Wages] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.].

- The Manager of every factory shall maintain a [Combined Muster-roll-cum-Register of Wages] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.] of all the workers employed in the factory in [Form No. 29] [Substituted vide Orissa Gazette Part III-.No.4/1963-SRO No.41/83/6.1.1983.] showing (a) the name of each worker, (b) the nature of his work, and (c) the daily attendance of the worker ;Provided that if the daily attendance is noted in the register of adult workers in Form No. 12, or the particulars required under this rule are noted in any other register, separate muster-roll required under this rule need not be maintained.