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[Cites 0, Cited by 3] [Article 239AA] [Constitution]

Constitution Subarticle

Article 239AA(1) in Constitution of India

(1)As from the date of commencement of the Constitution (Sixty-ninth Amendment) Act, 1991, the Union territory of Delhi shall be called the National Capital Territory of Delhi (hereafter in this Part referred to as the National Capital Territory) and the administrator thereof appointed under article 239 shall be designated as the Lieutenant Governor.