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[Cites 0, Cited by 5] [Section 88(1)] [Section 88] [Entire Act]

State of Kerala - Subsection

Section 88(1)(a) in Kerala Cooperative Societies Act, 1969

(a)[ seven members representing the various categories of affiliated societies within the circle, elected, in such manner as may be prescribed, by the members of the committees of the affiliated societies within the circle from among themselves;] [Substituted by Kerala Act No. 11 of 2018, dated 7.4.2018.]