Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act] State of Tamilnadu - Subsection Section 67(2)(d) in Tamil Nadu Panchayats (Elections) Rules, 1995 (d)Any contesting candidates or his election agent or his counting Agent, on application be permitted to take a copy or an extract from the statement in Form 22.