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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(ii) in The Information Technology (Certifying Authorities) Rules, 2000

(ii)comply with the procedure as defined in his Certification Practice Statement including verification of identification and/or employment [in accordance with the Identity Verification Guidelines issued by the Controller;] [Inserted by Notification No. G.S.R. 662(E), dated 25.8.2015 (w.e.f. 17.10.2000).]