Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(5) in Rajasthan Excise Act, 1950 (5)"Excise Commissioner" means the Excise Commissioner appointed by the [State Government] [Substituted by Rajasthan Act No. 28 of 1961.] under, this Act.
