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State of Punjab - Section

Section 1 in Punjab State Electricity Regulatory Commission Procedure for filing Appeal before the Appellate Authority Regulations, 2005

1. Short title, commencement and interpretation.

(1)These Regulations may be called the Punjab State Electricity Regulatory Commission (Procedure for filing Appeal before the Appellate Authority) Regulations, 2005.
(2)These Regulations shall extend to the whole of the State of Punjab.
(3)These Regulations shall come into force on the date of their publication in the official gazette.