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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Uttar Pradesh - Subsection

Section 244(3) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(3)The employer shall ensure at the building and other construction work that any area exposed to risk of falling material, articles or objects is roped off or cordoned off or otherwise suitably guarded from inadvertent entry of persons other than building and other construction workers at work in such area.