Supreme Court - Daily Orders
Rajasthan State Road Transport ... vs Alexix Sonier on 26 July, 2016
Bench: Ranjan Gogoi, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.2210 OF 2016
IN
CIVIL APPEAL NO.2967 OF 2012
RAJASTHAN STATE ROAD
TRANSPORT CORPORATION ...PETITIONER(S)
VERSUS
ALEXIX SONIER AND ANR. ...RESPONDENT(S)
O R D E R
Delay condoned.
This Review Petition has been filed against the order dated 08th October, 2015 whereby the appeal was dismissed.
We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 08th October, 2015 is made out. Consequently, the review petition is dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(R.K. AGRAWAL)
NEW DELHI
Signature Not Verified JULY 26, 2016
Digitally signed by
NEETU KHAJURIA
Date: 2016.07.27
17:52:12 IST
Reason:
CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO.2210 OF 2016 IN CIVIL APPEAL NO.2967 OF 2012 RAJASTHAN STATE ROAD TRANSPORT CORPORATION ...PETITIONER(S) VERSUS ALEXIX SONIER AND ANR. ...RESPONDENT(S) (with appln. (s) for c/delay in filing review petition and office report) Date : 26/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE R.K. AGRAWAL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Neetu Khajuria) (Asha Soni) Court Master Court Master (Signed order is placed on the file.)