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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(a) in Bihar Settlement of Taxation Dispute Rules, 2020

(a)*furnish treasury certificate(s) in respect of payments of tax, interest, penalty or fine as per table of clause (i) of the above order by.............(date) (in case where treasury certificate(s) are required).