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[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(9)(a) in Bihar Factories Rules, 1950

(a)Three copies of the layout plan of the factory showing the point of origin and the place of discharge or disposal of the wastes and the layout and arrangements of drains and other devices for carrying and disposal of the wastes from, the point of origin to the point of disposal or discharge.