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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1996

(g)"Proceedings" include all proceedings of whatever nature like suits, appeals complaints petitions, applications, conciliatory arbitration, whatever civil or criminal or otherwise;