Supreme Court - Daily Orders
Social Action For Forest And ... vs Union Of India on 28 July, 2017
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.6 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).561/2017
SOCIAL ACTION FOR FOREST AND ENVIRONMENT Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.Vivek Chib, Adv.
Ms.Ruchira Goel, Adv.
Mr.Asif Ahmed, Adv.
Ms.Kushee Gupta, Adv.
Mr.Vikramaditya, Adv.
Ms.Pracheta K.,
Ms.Gayatri Jamwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in two weeks.
Tag with W.P.(C)No.279 of 2017.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASST.REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.07.29 11:56:04 TLT Reason: