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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Daman and Diu - Subsection

Section 3(1)(d) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(d)authenticated copy of the legal title deed reflecting the title of the promoter to the land on which development of project is proposed along with legally valid documents for chain of title with authentication of such title;