Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18C] [Entire Act] Union of India - Subsection Section 18C(3) in Income Tax Rules, 1962 (3)The undertaking shall continue to fulfil the conditions envisaged in the Industrial Park Scheme, 2008.
