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[Cites 0, Cited by 2] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(g) in The Sikh Gurdwaras Act, 1925

(g)the devolution of the succession to the right, title or interest in question from an office-holder to the successor-in-office as such on two or more consecutive occasions;