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Supreme Court - Daily Orders

M/S Mac Public Charitable Trust vs Commissioner Of Income Tax on 24 May, 2023

Bench: J.K. Maheshwari, Sanjay Karol

     ITEM NO.17                             COURT NO.4                SECTION XII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).21782-21783/2022

     (Arising out of impugned final judgment and order dated 31-10-2022
     in TCA No. 303/2021 31-10-2022 in TCA No. 62/2022 passed by the
     High Court of Judicature at Madras)

     M/S MAC PUBLIC CHARITABLE TRUST                                   Petitioner(s)

                                                   VERSUS

     COMMISSIONER OF INCOME TAX                                        Respondent(s)

     (IA No.185662/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)


     Date : 24-05-2023 These petitions were called on for hearing today.


     CORAM :
                            HON'BLE MR. JUSTICE J.K. MAHESHWARI
                            HON'BLE MR. JUSTICE SANJAY KAROL
                                  (VACATION BENCH)

     For Petitioner(s)                Ms. T. Archana, Adv.
                                      Mr. Rajeev Gupta, Adv.
                                      Mr. Vinay Rajput, Adv.
                                      For Mr. K.K. Mani, AOR

     For Respondent(s)                Mr. N Venkatraman, A.S.G.
                                      Mr. Raj Bahadur Yadav, AOR
                                      Mr. Shashank Bajpai, Adv.
                                      Mr. Rupesh Kumar, Adv.
                                      Mr. H R Rao, Adv.
                                      Mr. V Chandrashekhara Bharathi, Adv.
                                       Mr. Hemant Kumar,Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the letter circulated by the learned counsel for the petitioner(s) seeking adjournment due to personal difficulty, Signature Not Verified list in the month of July, 2023.

Digitally signed by Narendra Prasad Date: 2023.05.24 15:37:17 IST Reason:
        (NARENDRA PRASAD)                                             (VIRENDER SINGH)
     ASTT. REGISTRAR-cum-PS                                            BRANCH OFFICER