Supreme Court - Daily Orders
M/S Mac Public Charitable Trust vs Commissioner Of Income Tax on 24 May, 2023
Bench: J.K. Maheshwari, Sanjay Karol
ITEM NO.17 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).21782-21783/2022
(Arising out of impugned final judgment and order dated 31-10-2022
in TCA No. 303/2021 31-10-2022 in TCA No. 62/2022 passed by the
High Court of Judicature at Madras)
M/S MAC PUBLIC CHARITABLE TRUST Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(IA No.185662/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 24-05-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KAROL
(VACATION BENCH)
For Petitioner(s) Ms. T. Archana, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Vinay Rajput, Adv.
For Mr. K.K. Mani, AOR
For Respondent(s) Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shashank Bajpai, Adv.
Mr. Rupesh Kumar, Adv.
Mr. H R Rao, Adv.
Mr. V Chandrashekhara Bharathi, Adv.
Mr. Hemant Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioner(s) seeking adjournment due to personal difficulty, Signature Not Verified list in the month of July, 2023.
Digitally signed by Narendra Prasad Date: 2023.05.24 15:37:17 IST Reason: (NARENDRA PRASAD) (VIRENDER SINGH)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER