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State of Uttarakhand - Section
Section 26 in Uttaranchal Higher Judicial Service Rules, 2004
26. [ [Omitted by Notification No. 121/XXX(4)/2016-04(03)/2016, dated 25.2.2016.]
***.]| 26. Seniority.- The seniority of members of the service shall be determined as follows: -The officers promoted from Uttaranchal Judicial Service shall be placed at serial no. 1 & 2 according to their merit. Officer selected from limited competitive examination shall be placed at serial no. 3 according to merit and officer selected from direct recruitment according to merit shall be placed at serial no. 4 in the seniority list. Likewise the officers promoted from Uttaranchal Judicial Service shall be placed at serial No. 5 & 6, officer selected from limited departmental examination shall be placed at serial no. 7 according to his merit and officer selected from direct recruitment shall be placed at serial no. 8. Similarly the Officers selected from direct recruitment shall be placed at serial Nos. 12, 16, 20, 24 and so on. |