Income Tax Appellate Tribunal - Hyderabad
Praveen Kumar Jain, Narsapur vs Acit Central Circle-1(2), Hyderabad on 21 July, 2022
आयकर अपील य अ धकरण , है द राबाद पीठ म
IN THE INCOME TAX APPELLATE TRIBUNAL
HYDERABAD BENCHES "B", HYDERABAD
BEFORE
SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER
&
SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER
आ.अपी.सं / ITA Nos. 555 & 556/Hyd/2021
( नधारण वष / Assessment Years: 2013-14 & 2017-18)
Praveen Kumar Jain, Vs. Asst. Commissioner of
Narsapur Income Tax,
[PAN No. ACKPP6359H] Central Circle-1(2),
Hyderabad
अपीलाथ / Appellant यथ / Respondent
नधा रती / Assessee by: Shri K.A.Sai Prasad, AR
वारा
राज व वारा / Revenue by: Shri Y.V.S.T.Sai, CIT-DR
सु न वाई क तार ख /Date of hearing:
21/07/2022
घोषणा क तार ख /Pronouncement on: 21/07/2022
आदे श / ORDER
PER K. NARASIMHA CHARY, JM:
Aggrieved by the order dated 26/10/2021, passed by the Learned Commissioner of Income Tax (Appeals)-11, Hyderabad ("Ld. CIT(A)") in the case of Sri Praveen Kumar Jain ("the assessee") for the AYs.2013-14 & 2017-18, assessee filed these appeals.
ITA Nos. 555 & 556/Hyd/2021
2. Today when this matter is called Shri K.A. Sai Prasad, Ld. AR submitted a letter stating that the assessee does not want to continue these appeals and prayed the leave of the Bench to withdraw these appeals. Ld. DR submits no objection. Recording the same, these appeals are permitted to be withdrawn.
3. In the result, both the appeals of assessee are dismissed as withdrawn.
Order pronounced in the open court on this the 21st day of July, 2022 Sd/- Sd/-
(RAMA KANTA PANDA) (K. NARASIMHA CHARY) ACCOUNTANT MEMBER JUDICIAL MEMBER Hyderabad, Dated: 21/07/2022 TNMM Page 2 of 3 ITA Nos. 555 & 556/Hyd/2021 Copy forwarded to:
1. Sri Praveen Kumar Jain, 5-7-48/A, Bank of India Street, Narsapur.
2. Asst.Commissioner of Income Tax, Central Circle-1(2), Hyderabad.
3. CIT(Appeals)-11, Hyderabad.
4. Pr.CIT(Central)-Hyderabad.
5. DR, ITAT, Hyderabad.
6. GUARD FILE TRUE COPY ASSISTANT REGISTRAR ITAT, HYDERABAD Page 3 of 3