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[Cites 0, Cited by 1] [Entire Act]

State of Punjab - Section

Section 4 in The Statutes of the Punjabi University

4. [ The Registrar. [Also see Chapter II(B)(iv) relating to appointment and duties of the officers of the University - The Registrar and other Administrative Officers.]

- Omitted vide Section 6 of the Punjabi University (Amendment) Act, 1969.]