Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(b) in The West Bengal Housing Industry Regulation Act, 2017

(b)due to discontinuance of his business as a developer on account of suspension or revocation of the registration under this Act or for any other reason;