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State of Uttarakhand - Section

Section 4 in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

(4)These regulations shall be interpreted and implemented in accordance with, and not at variance from, the provisions of the Electricity Act, 2003 read with the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010 as amended from time to time and any other regulations issued by Central Electricity Authority in this regard.