Allahabad High Court
Jai Chand Sharma (Major-B.C.) vs State Of U.P.& Another on 5 February, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6105 of 2014 Applicant :- Jai Chand Sharma (Major-B.C.) Opposite Party :- State Of U.P.& Another Counsel for Applicant :- Bajhul Quamar Siddiqui,Firoz Ahmad Khan Counsel for Opposite Party :- Govt.Advocate,Puneet Saxena Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted further one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 5.2.2016 A.