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[Cites 0, Cited by 0] [Section 24(9)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(9)(g) in Periyar University Act, 1997

(g)The members of the Syndicate shall not be entitled to receive any remuneration from the University except such daily and travelling allowances as may be prescribed;