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State of Gujarat - Section

Section 15 in The Gujarat Secondary and Higher Secondary Education Act, 1972

15. Meetings of the Board.

(1)The Board shall meet not less than three times in every year and ordinarily four months shall not intervene between any two successive meetings.
(2)The Chairman may, at any time, and shall, upon the written request of not less than one third of the total number of members of the Board, call a special meeting of the Board, on a date not later than twenty one days after the receipt of such request by the Chairman.