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State of Odisha - Section

Section 10 in The Orissa State Lottery Rules, 1983

10.

All winners of prizes shall claim the prize amounts within forty five days from the date of draw. No claim for a prize will be entertained after expiry of the said period of forty-five days. Prize amounts not claimed within the aforesaid time-limit as also the prize amounts in respect of claims rejected by the Director of State Lotteries shall lapse and amounts shall automatically stand forefeited.