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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(3)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)such tendered ballot paper and its counter-foil shall be endorsed on the back with the words "Tendered ballot paper" by the Presiding Officer in his own hand and signed by him.