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Supreme Court - Daily Orders

State Of Rajasthan vs Anju Sharma on 29 June, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.31                                COURT NO.5              SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     9495/2016

     (Arising out of impugned final judgment and order dated 17/04/2015
     in SBCRP No. 18/2012 17/04/2015 in SBCWP No. 6154/2008 17/04/2015
     in DBCSA No. 1584/2012 passed by the High Court Of Rajasthan At
     Jaipur)

     STATE OF RAJASTHAN AND ANR                                         Petitioner(s)

                                                      VERSUS

     ANJU SHARMA                                                        Respondent(s)

     (with appln. (s) for c/delay in filing SLP)

     Date : 29/06/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Ms. Ruchi Kohli,Adv.
                                       Ms. Nidhi Jaswal, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed on the ground of delay.

(DEEPAK MANSUKHANI) (RAJINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.06.29 17:03:43 IST Reason: