Supreme Court - Daily Orders
State Of Rajasthan vs Anju Sharma on 29 June, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.31 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9495/2016
(Arising out of impugned final judgment and order dated 17/04/2015
in SBCRP No. 18/2012 17/04/2015 in SBCWP No. 6154/2008 17/04/2015
in DBCSA No. 1584/2012 passed by the High Court Of Rajasthan At
Jaipur)
STATE OF RAJASTHAN AND ANR Petitioner(s)
VERSUS
ANJU SHARMA Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 29/06/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Ruchi Kohli,Adv.
Ms. Nidhi Jaswal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.06.29 17:03:43 IST Reason: