Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 69 in The U.P. Blackmarketeer Prisoners Rules, 1979 69. Such other instructions as may be necessary for the guidance of jail officers may be issued by the Inspector-General of Prisons with the approval of the State Government.
