Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(ix) in The Maharashtra Khadi and Village Industries Rules, 1970

(ix)Estimated expenditure on account of the scheme. For office staff details of establishment as in the accompanying statement should be furnished. (Recurring and non-recurring figures to be shown separately).