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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in Rajasthan Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019

(i)"notification" means a notification published in the Rajasthan Gazette and the word 'notified' shall be construed accordingly;