Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 61 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 61. Vessels used or intended for passengers and cargo, shall ply only on such portions of the inland water or canal system, as may be specified in their certificate.
