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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(ii) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(ii)to recommend to the Executive Council the creation and institution of Professorships including distinguished or chair Professorships, Readerships, Lectureships, and other teaching posts and the duties and emoluments thereof;