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Union of India - Section

Section 15 in The Kisan Vikas Patra Rules, 2014

15. Place of encashment.

- A Certificate shall be encashable at the Post Office or Bank of its issue:Provided that a Certificate may be encashed at any other Post Office or Bank if the Officer-in-Charge of that Post Office or Bank is satisfied on verification from the Post Office or Bank of issue that the person presenting the Certificate for encashment is entitled thereto.