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[Cites 0, Cited by 0] [Section 185A(2)] [Section 185A] [Entire Act]

Madras Presidency - Subsection

Section 185A(2)(a) in Madras Estates Land Act, 1908

(a)A Special Tribunal or Special Tribunals shall, from time to time, as occasion may arise, be constituted to hear and dispose of applications of the nature specified in sub-section (1).