Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 43 in The Orissa Dental Council Rules, 1969

43.

A proposal to adjourn the meeting of the State Council to a specified date and hour may be made at any time :Provided that it shall not interrupt a speech but it shall be in the discretion of the President to put or refuse to put such a proposal to the State Council.