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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4) in The West Bengal Regulation of Recruitment in State Government Establishments And Establishments of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999

(4)"establishment" means -
(a)any office, or
(b)any place where any industry, trade, business or occupation is carried on;