Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(3) in Punjab Urban Planning and Development Authority (Building) Rules, 1996 (3)No staircase in a building shall have a riser of more than 22 centimeters and a tread of less than 23 centimetres.
