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State of Uttar Pradesh - Section

Section 187 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

187. Machine Position for Tunneling or Excavation Work.

- The employer shall ensure at a construction site of a building or other construction work that any machinery used in excavation and tunneling work shall be positioned and operated in such a way that such machinery does not endanger the operator of such machinery or any other persons in the vicinity.