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Himachal Pradesh High Court

State Of H.P. And Others vs . Suresh Chand Heer & Ors And Connected ... on 1 November, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

State of H.P. and others Vs. Suresh Chand Heer & Ors and connected matters CWP No.2489 of 2018 a/w CWPOA .

Nos. 2719, 4042, 5875 of 2020, CWP Nos. 86 & 6972 of 2021 and 1152 of 2022 01.11.2023 Present: Mr.Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional Advocates General and Mr. Arsh Rattan & Mr. Sidharth of Jalta, Deputy Advocates General, for the petitioner(s) in CWPs No.2489 of 2018 and 2672 of 2021 and for the respondents-State in the other matters. rt Mr. Peeyush Verma, Mr. Vikas Rajput, Mr. Devender K. Sharma and Mr. Arun Kumar, Advocates for the respective petitioners in the respective matters.

Mr. Aman Thakur, Advocate vice Mr. Mohit Thakur, Advocate, for respondents no. 2 to 14 in CWP No.2489 of 2018 Issue notice to 1st respondent in CWP No. 2489 of 2018, returnable for 16.04.2024, on taking steps within a week.

Counsel for respondents no. 2 to 4 shall supply copy of their reply to the office of learned Advocate General.

List on 16.04.2024.



                                                                (M.S. Ramachandra Rao)
                                                                     Chief Justice



                                                                    (Jyotsna Rewal Dua)
                November 1, 2023                                           Judge
                   R.Atal




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