Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(xvi) in Tamil Nadu Juvenile Justice Fund Rules, 2017 (xvi)to meet expenditure for repairs and construction in the existing buildings under the Department of Social Defence not exceeding rupees fifty thousand per annum in an institution;
