Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iii)Verification of Character and Antecedents. - No person recruited directly shall be appointed to any post under the Corporation unless his character and antecedents and previous performance have been verified to the satisfaction of the appointing authority.