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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(e) in Jawaharlal Nehru Technological Universities Act, 2008

(e)the authentication of the orders or decisions of the Authorities; the term of office and method of appointment and conditions of service of the Officers of the University other than the Vice-Chancellor;