Bombay High Court
Kunbi Samaj Mandal vs State Of Maharasthra Through ... on 25 July, 2019
Bench: R.M. Borde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 65 OF 2015
Kunbi Samaj Mandal ....Petitioner
V/S
State Of Maharasthra Through Secretary, ....Respondent
Revenue Dept. And Ors.
Ms.Neeta Karnik For Petitioner Ms.Kavita N.Solunke AGP for Res.no. 1 To 8 Mr.Atul Damle Sr.Adv. i/by Vyas Hitesh Purushottam R.no. 2 Mr.R.D.Soni i/by Sandeep Ramesh Waghmare for Res.no. 10 Mr.Anil Dsouza For Res.no.35 Mr.Abdul Rashid Shaikh Resp No. 43 To 46 CORAM : R.M. BORDE & N. J. JAMADAR, JJ DATE : 25th July, 2019 P.C. :
Stand over to 16/08/2019.
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