Allahabad High Court
Shikha Abrol vs State Of U.P.Thr.Prin.Secy. Sainik ... on 8 May, 2017
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 3372 of 2002 Petitioner :- Shikha Abrol Respondent :- State Of U.P.Thr.Prin.Secy. Sainik Kalyan,Lko. And Another Counsel for Petitioner :- Dr.L.P. Mishra Counsel for Respondent :- C.S.C.,Pradeep Tiwari Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in the next cause list.
Order Date :- 8.5.2017 psd (Vivek Chaudhary,J.)