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State of Odisha - Section

Section 16 in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

16. Preservation of electoral roll.

- Two copies of the final electoral roll for each ward and any additions thereto, or corrections thereof shall be signed by the Election Officer. Of these, one copy shall be kept in his office and the other copy shall be sent to the Chairperson of the Municipality.