Patna High Court - Orders
Priya Ranjan Kumar vs The State Of Bihar And Ors on 9 May, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Arun Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1301 of 2016
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Priya Ranjan Kumar son of Sri Sukh Deo Prasad Proprietor M/s Puja
Enterprises Near Dr. Ramadhar, Resident of Mohalla - Karbigahiya, Post -
G.P.O., P.S. - Jakanpur, District - Patna.
... ... Petitioner/s
Versus
1. The State Of Bihar through Secretary Department of Co-operative, New
Secretariat, Patna.
2. Managing Director, Bihar State Cooperative Milk Producer Federation Ltd,
Dairy Development Complex,
3. The General Manager, Bihar State Milk Co-operative Federation Ltd. Dairy
Development Complex, Veter
4. Managing Director, Shahabad Dugdh Utpadak Sahkari Sangh Ltd., Katira,
Arrah - 802301.
5. Assistant General Manager, Bihar State Cooperative Mild Producer
Federation Ltd. Dairy Development
6. Rajiv Ranjan S/o Sri Surendra Rai Village - Gangajal, P.O. - Chak Sikandar,
P.S. - Rajapakar, District - Vaishali.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ravindra Kumar Shukla, Advocate
For the State : Mr. Prashant Pratap, GP 2
For COMFED : Mr. Nikesh Kumar, Advocate
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
3 09-05-2023Learned counsel for the petitioner submits that the present writ petition has become infructuous during pendency of the litigation.
Accordingly, present petition stands dismissed as Patna High Court CWJC No.1301 of 2016(3) dt.09-05-2023 2/2 infructuous.
(P. B. Bajanthri, J) ( Arun Kumar Jha, J) GAURAV S./-
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