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Patna High Court - Orders

Priya Ranjan Kumar vs The State Of Bihar And Ors on 9 May, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Arun Kumar Jha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.1301 of 2016
                 ======================================================
                 Priya Ranjan Kumar son of Sri Sukh Deo Prasad Proprietor M/s Puja
                 Enterprises Near Dr. Ramadhar, Resident of Mohalla - Karbigahiya, Post -
                 G.P.O., P.S. - Jakanpur, District - Patna.

                                                                           ... ... Petitioner/s
                                                   Versus

           1.    The State Of Bihar through Secretary Department of Co-operative, New
                 Secretariat, Patna.
           2.    Managing Director, Bihar State Cooperative Milk Producer Federation Ltd,
                 Dairy Development Complex,
           3.    The General Manager, Bihar State Milk Co-operative Federation Ltd. Dairy
                 Development Complex, Veter
           4.    Managing Director, Shahabad Dugdh Utpadak Sahkari Sangh Ltd., Katira,
                 Arrah - 802301.
           5.    Assistant General Manager, Bihar State Cooperative Mild Producer
                 Federation Ltd. Dairy Development
           6.    Rajiv Ranjan S/o Sri Surendra Rai Village - Gangajal, P.O. - Chak Sikandar,
                 P.S. - Rajapakar, District - Vaishali.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :

                 For the Petitioner/s   :     Mr. Ravindra Kumar Shukla, Advocate
                 For the State          :     Mr. Prashant Pratap, GP 2
                 For COMFED             :     Mr. Nikesh Kumar, Advocate

                 ======================================================
                     CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                                               and
                            HONOURABLE MR. JUSTICE ARUN KUMAR JHA
                                       ORAL ORDER

                          (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

3   09-05-2023

Learned counsel for the petitioner submits that the present writ petition has become infructuous during pendency of the litigation.

Accordingly, present petition stands dismissed as Patna High Court CWJC No.1301 of 2016(3) dt.09-05-2023 2/2 infructuous.

(P. B. Bajanthri, J) ( Arun Kumar Jha, J) GAURAV S./-

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